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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(2)Allotment of plots in the reserve areas shall be made by the Director/Commissioner, Industries on the recommendation of State Level Committee consisting of the following; namely: -
Principal Secretary, Industries Department - Chairman
Principal Secretary, Revenue Department or his nominee not below the rank of Deputy Secretary - Member
Principal Secretary, Finance Department or his nominee not below the rank of Deputy Secretary - Member
Deputy Secretary, Industries Department - Member
Director/Commissioner Industries - Member Secretary