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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(4)(a) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(a)grant the permission, subject to such conditions, if any, as may be specified in the order, or