Section 1 in The Assam Consolidation of Holdings Act, 1960
1. Short title, extent and commencement.
(1)This Act may be called the Assam Consolidation of Holdings Act, 1960.(2)It extends to the Districts of Lakhimpur, Sibsagar, Nowgong, Darrang, Kamrup, Goalpara and Cachar in the State of Assam.(3)It shall come into force on such date and in respect of such area as the State Government may, by notification in the Official Gazette, appoint.
