Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(aa) in Kerala Municipality Building Rules, 1999

(aa)"dwelling unit" means a room or suites of rooms designed and intended for habitation by an individual or household in which facilities for cooking may or may not be provided; -