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Delhi High Court - Orders

Sudhanshu Kardam vs Comptroller And Auditor General Of ... on 29 October, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~35
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 12363/2021 & CM Appls. 38877/2021, 38878/2021

      SUDHANSHU KARDAM                        ..... Petitioner
                    Through: Mr. Raghav Sabharwal, Advocate
                    versus
      COMPTROLLER AND AUDITOR GENERAL
      OF INDIA & ORS.                         ..... Respondents
                    Through: Mr. Anurag Ahluwalia, CGSC for R-
                             2 and R-3

      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO

            ORDER

% 29.10.2021 This matter is being heard through video-conferencing. CM Appl. 38878/2021 Allowed, subject to just exceptions. Application disposed of.

W.P.(C) 12363/2021 & CM Appls. 38877/2021 The subject matter of this writ petition shall lie before the Central Administrative Tribunal. Granting liberty to the petitioner to approach the Central Administrative Tribunal, the petition and connection application are dismissed as withdrawn.

V. KAMESWAR RAO, J.

OCTOBER 29, 2021/ds