Delhi High Court - Orders
Sudhanshu Kardam vs Comptroller And Auditor General Of ... on 29 October, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12363/2021 & CM Appls. 38877/2021, 38878/2021
SUDHANSHU KARDAM ..... Petitioner
Through: Mr. Raghav Sabharwal, Advocate
versus
COMPTROLLER AND AUDITOR GENERAL
OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-
2 and R-3
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 29.10.2021 This matter is being heard through video-conferencing. CM Appl. 38878/2021 Allowed, subject to just exceptions. Application disposed of.
W.P.(C) 12363/2021 & CM Appls. 38877/2021 The subject matter of this writ petition shall lie before the Central Administrative Tribunal. Granting liberty to the petitioner to approach the Central Administrative Tribunal, the petition and connection application are dismissed as withdrawn.
V. KAMESWAR RAO, J.
OCTOBER 29, 2021/ds