Section 1(1) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936
(1)This Act may be called the [Madhya Pradesh] [Substituted by Section 2 of M.P. Act No. 14 of 1960.] Entertainments Duty [and Advertisements Tax] [Substituted by M.P. Act No. 12 of 1965.] Act, 1936.
