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State of Tamilnadu - Section

Section 25 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

25. Functions of the Land Board.

- The Land Board shall perform such functions as are assigned to it by or under this Act.[26 to 29. [Omitted by section 3(10) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Fourth Amendment Act, 1972 (Tamil Nadu Act 39 of 1972).][***]