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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(2)(i) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(i)If the polling station at which person is on duty be in the same ward or as the one in which he is entitled to vote permit him to record his vote in the same manner as for an elector entitled to vote at the polling station;