Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(7)] [Section 39] [Entire Act] State of Bihar - Subsection Section 39(7)(b) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (b)imparting vocational training, job oriented training and encouragement to contribute towards the rent or other expenses of the accommodation and maintenance;