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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Uttar Pradesh - Subsection

Section 304(e) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(e)If any money is lost in transmission or otherwise, the [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1953, dated 11.02.1953.] shall be responsible for the same.