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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2)(d) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(d)persuading any elector not to vote at the election; or