Section 6 in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960
6. Power to review pension.
- The Government reserves the right to review the pension granted under these rules in the event of any improvement in the pecuniary circumstances of the pensioner. Any such change of circumstances shall also be promptly reported by the pensioner to the Government. Future good conduct is an implied condition of the grant of pension.
