Supreme Court - Daily Orders
Archdiocesan Board Of Education vs Goa University on 22 August, 2022
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.47 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13145/2022
(Arising out of impugned final judgment and order dated 10-06-2022
in WP No. 321/2014 passed by the High Court Of Judicature At Bombay
At Goa)
ARCHDIOCESAN BOARD OF EDUCATION & ANR. Petitioner(s)
VERSUS
GOA UNIVERSITY & ORS. Respondent(s)
Date : 22-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Mohit Paul, AOR
Mr. Ayush Agrawal, Adv.
Mr. Vikrant Singh Bloria, Adv.
Mr. Sushant Tomar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Writ Petition (Civil) Nos. 742 and 1025 of 2021.
Reply/counter affidavit would be filed within four weeks of service of notice. Rejoinder affidavit, if any, Signature Not Verified Digitally signed by SONIA BHASIN Date: 2022.08.24 may be filed within four weeks thereafter.
13:55:47 IST Reason:(SONIA BHASIN) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR