Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60A] [Entire Act] State of Tamilnadu - Subsection Section 60A(ii) in The Bharathiar University Act, 1981 (ii)nothing in this Act except this section shall apply to the Defence Services Staff College, Wellington, the Nilgiris District.]