Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(2)(d) in West Bengal Societies Registration Rules, 1963

(d)has failed to pay in three consecutive years immediately preceding the election at least.................. an amount equivalent to.................. year's instalment fixed for repayment of loan; or