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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(2) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(2)If a question arises whether any person is an agriculturist or not for the purposes of this Act, the decision of the Deputy Commissioner of the district in which such person has a permanent residence shall be final.