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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(1)(i) in The Bihar Motor Vehicles Rules, 1992

(i)Power to grant with or without modifications or refuse to grant, a permit in respect of a tourist vehicle, under sub-section (9) of Section 88 and the power to attach conditions or vary the conditions so attached to any such permit.