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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(a)commercial viability of the proposed market vis-a-vis the existing panchayat union or the village panchayat market or private market within a radius of 10 kilo metres;