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State of Haryana - Section

Section 112 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

112. Pipes not to be exposed on external walls [Sections 8(2) and 25(2)(f)].

- Wherever possible no down pipes, soil pipes and ventilating pipes shall be exposed on any external wall of a building and shall be placed in a recess or chase or a duct.Disposal