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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(a)705 of the total number of seats shall be filled by the candidates belonging to Rajasthan, defined hereunder:-