Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The National Commission for Minority Educational Institutions (Annual Statement of Accounts) Rules, 2006 14. ) Disclosures as suggested in the formats are minimum requirements. An Educational Institute is encouraged to make additional disclosures.
