Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1974] [Entire Act] Union of India - Subsection Section 1974(l) in The Air (Prevention And Control Of Pollution) Act, 1981 (l)member means a member of the Central Board or a State Board, as the case may be, and includes the Chairman thereof;
