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[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(5)(v) in Bhakta Kavi Narsinh Mehta University Act, 2015

(v)recommend panel of names of experts for setting examination papers and examiners for research and examinations after considering the proposals of the Board of Studies in this behalf;