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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1) in Nagaland Forest Act, 1968

(1)"cattle" includes also elephants, buffaloes, horses, mares, geldings, ponies, colts, fillies, mules, asses, pigs, mithuns, sheep, rams, ewes, lambs, goats, kids;