Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Assam - Subsection Section 14A(vii) in The Gauhati University Act, 1947 (vii)to promote research within the University including the establishment of a Research Council and to require reports on such research from the persons employed therein ;
