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[Cites 0, Cited by 0] [Section 131L] [Entire Act]

State of Bihar - Subsection

Section 131L(iii) in Bihar Financial Rules, 1950

(iii)For standardisation of machinery or spare parts to be compatible to the existing sets of equipment (on the advice of a competent technical expert and approved by the competent authority, the required item is to be purchased only from a selected firm.