Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Telangana - Subsection Section 13(2)(f) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (f)Propose to the owner to enter into agreement with the Government to classify the Tangible Heritage and Natural heritage as per its importance;