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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(s) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(s)"town area" means any local area declared or defined under section 3 of the U.P. Town Areas Act, 1914 (U.P. Act No. II of 1914) to be a town area;