Section 79(2) in The Orissa Motor Vehicles Rules, 1993
(2)A passenger in a stage carriage shall not-(i)behave in a disorderly manner; or(ii)behave in a manner likely to cause annoyance to any female passenger; or(iii)use abusive language; or(iv)molest any other passenger; or(v)spit inside the carriage; or(vi)obstruct the conductor or the driver in the execution of his duties; or(vii)interfere with the working of the vehicle; or(viii)refuse to alight from the vehicle on being asked to do so by the conductor or any other authorised person if, he is reasonably suspected to be suffering from any contagious or infectious disease; or(ix)commit or abet any offence under the Act; or(x)try to alight from the vehicle without paying the legal fare; or(xi)[ smoke inside the vehicle while boarding.] [Substituted vide Orissa Gazette Extraordinary No. 989 dated 5.7.2000, Notification SRO No. 444/ 2000 dated 30.6.2000.]
