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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(3)(a) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(a)not lower than that approved for a [Assistant Professor] [Substituted 'Lecturer' by C.G. Act No. 10 of 2011, dated 3.5.2011.] by the University Grants Commission and accepted by the State Government;