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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(b) in The Orissa Prevention Of Dangerous Activities Of Communal Offenders Act, 1993

(b)by order, notified in the Official Gazette, direct the said person to appear before such officer, at such place and within such period as may be specified in the order.