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Calcutta High Court

Kabushiki Kaisha Toshiba vs Tosiba Appliances Co Ltd on 21 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                     IN THE HIGH COURT AT CALCUTTA
                      Civil Appellate Jurisdiction
                             ORIGINAL SIDE


                           APOT 480 OF 1996
                                 WITH
                            APO 362 of 1996
                            APO 749 of 1994
                       KABUSHIKI KAISHA TOSHIBA

                                    Versus

                       TOSIBA APPLIANCES CO LTD


      BEFORE:

      The Hon'ble CHIEF JUSTICE ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 21st April, 2014.

The Court :- Nobody appears to prosecute the appeals. Records are not traceable as it is reported by the registry of this Court.

Consequently, the appeals are dismissed for non prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.