Calcutta High Court
Kabushiki Kaisha Toshiba vs Tosiba Appliances Co Ltd on 21 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 480 OF 1996
WITH
APO 362 of 1996
APO 749 of 1994
KABUSHIKI KAISHA TOSHIBA
Versus
TOSIBA APPLIANCES CO LTD
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 21st April, 2014.
The Court :- Nobody appears to prosecute the appeals. Records are not traceable as it is reported by the registry of this Court.
Consequently, the appeals are dismissed for non prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.