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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

1. Short Title, extent and Commencement.

(1)These Regulations may be called the "Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016". (G-42 of 2016)
(2)These Regulations shall extend to the whole of the State of Madhya Pradesh concurrent with the jurisdiction for the supply of electricity by the distribution licensees.
(3)These Regulations shall come into force from the date of their publication in the Madhya Pradesh Gazette.