Delhi High Court - Orders
Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others & Anr on 8 July, 2024
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6491/2023, CRL.M.A. 24382/2023 and
CRL.M.A. 19609/2024
SMT. SADHNA SACHDEVA AND OTHERS & ORS. .....Petitioners
Through: Mr. Pavan Sachdeva, Advocate
versus
THE STATE (NCT OF DELHI) AND OTHERS & ANR.
.....Respondents
Through: Mr.Aashneet Singh, APP for State
Ms.Laxmi Chauhan, Mr.Manish, Mr.Shiv Kumar,
Advocates for respondent No.2
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 08.07.2024
List on 24.10.2024.
MANOJ KUMAR OHRI, J
JULY 8, 2024
na
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