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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1)(d) in The Himachal Pradesh Land Preservation Rules, 1983

(d)The owners shall send written information regarding the trees felled without permission to the Range Officer concerned, through beat guard. Range Office shall send a copy of such information to Divisional Forest Officer for his record.