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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(f) in The Chhattisgarh Co-operative Societies Rules, 1962

(f)[ "Dividend" means the amount paid out of the profits of a society to a member in proportion to value of the shares held by him;] [Substituted by notification No. F-5-4-88-XV-1, dated 28-6-88.]