Uttarakhand High Court
Manoj Kumar Agarwal vs Sanjeev Kumar Agarwal on 12 March, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
CLR No. 23 of 2015 Hon'ble Servesh Kumar Gupta, J.
Mr. Servesh Agarwal, Advocate for the revisionist. Heard.
Admit.
Issue notice to the respondent. Summon the Lower Court Record. List after service. (Servesh Kumar Gupta, J.) 12.03.2015 Prabodh / J M