Patna High Court - Orders
Akhauri Bijay Prakash Sinha vs The State Of Bihar & Ors on 31 July, 2014
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12967 of 2012
======================================================
1. Ram Pravesh Singh Son Of Late Shiv Prasad Singh Resident Of Mohalla
East Of Indira Nagar, Kankarbagh, P.O. Lohia Nagar, P.S. Kankarbagh,
District - Patna
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. Principal Secretary, Human Resources Development Department, Govt.
Of Bihar, New Secretariat, Patna
3. Secretary, Human Resources Development Department , Govt. Of Bihar,
New Secretariat, Patna
4. Director, Higher Education Department, Govt. Of Bihar, Patna
5. Vice Chancellor, Magadh University, Bodh Gaya
6. Registrar, Magadh University, Bodh Gaya
7. Principal , Ram Krishan Dwarika College, Lohia Nagar, Kankarbagh,
Patna
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.10654 of 2012
======================================================
1. Dwijendra Narayan Singh Son Of Saryu Prasad Singh Resident Of
Village - Jamui, P.O. Jamu, District - Jamui, At Present Posted At
Demonstrator In The Department Of Zoology, K.K.N. College, Jamui
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary, Human Resources Department, Government Of
Bihar, Patna
3. The Director, Higher Education, Department Of Human Resources
Development , Government Of Bihar, Patna
4. The Joint Secretary, Department Of Education, Government Of Bihar,
Patna
5. The Vice-Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur
6. The Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20405 of 2012
======================================================
1. Suresh Chandra Acharya Son Of Late Chandra Acharya Resident Of
Village - Lakshminia, Police Station - Hathauri, District - Samastipur
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Principal Secretary, Education
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
Department, Govt. Of Bihar, Patna
2. The Principal Secretary, Education Department, Govt. Of Bihar, Patna
3. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Darbhanga
5. The Principal, J.K. College, Biraul, Darbhanga
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.1330 of 2012
======================================================
1. Rajkumar Balmiki S/O Late Munni R/O New Sandalpur Colony, P.S.-
Kadamkuan, District - Patna
.... .... Petitioner/s
Versus
1. Patna Municipal Corporation Through It'S Mayor, Budh Marg, Patna
2. Municipal Commissioner Cum Chief Executive Officer Patna Municipal
Corporation, Budh Marg, Patna
3. Chief Accounts Officer, Patna Municipal Corporation, Budh Marg, Patna
4. Executive Officer Nutan Rajdhani Anchal, Patna Municipal Corporation,
Patna
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2702 of 2013
======================================================
1. Akhauri Bijay Prakash Sinha S/O Late Akhauri Birendra Prakash Sinha
R/O 'Akhauri Kunj', Mohalla- Biratpur, P.O.+P.S.- Aurangabad, District-
Aurangabad
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary Department Of Human Resources Development,
Government Of Bihar, Patna
3. The Director, Higher Education, Government Of Bihar, Patna
4. The Vice-Chancellor Magadh University, Bodh Gaya, District- Gaya
5. The Registrar, Magadh University, Bodh Gaya, District- Gaya
6. The Principal, Sachidanand College, Aurangabad, Bihar
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.15242 of 2013
======================================================
1. Umesh Prasad Singh Son Of Late Ram Briksh Singh Resident Of Village
And Post Office- Jat Dumari, Police Station- Punpun, District- Patna
2. Sidheshwar Singh Son Of Late Basudeo Singh Resident Of Village And
Post Office- Bhajora, Police Station- Masaudhi, District- Patna
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. Principal Secretary, Human Resource Department, Government Of
Bihar, Patna
3. The Director Higher Education Department, Government Of Bihar, Patna
4. Vice-Chancellor, Magadh University, Bodh-Gaya
5. Registrar, Magadh University, Bodh Gaya
6. Principal Dwarika Nath College, Masaudhi, Patna
7. Secretary, Managing Committee, Dwarika Nath College, Masaudhi,
Patna
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20696 of 2012
======================================================
1. Rabindra Nath Singh S/O Late Jagat Narayan Singh R/O Mohalla- Jagat
Nagar, Post And Police Station- Gopalganj, District- Gopalganj
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary Education Department, Government Of Bihar,
New Secretariat, Patna
3. The Joint Secretary Education Department, Government Of Bihar, New
Secretariat, Patna
4. The Director, Higher Education Education Department, Government Of
Bihar, New Secretariat, Patna
5. Jay Prakash Narayan University, Chhapra Through Its Registrar
6. Vice-Chancellor, Jay Prakash Narayan University, Chhapra
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19992 of 2012
======================================================
1. Krishna Nand Kumar S/O Late Newa Lal Kumar R/O Villge- Anandpur,
P.O.- Kahalgoan, P.S.- Kahalgoan, District- Bhagalpur, Posted As Re-
Designated Demonstrator, S.S.V. College, Kahalgoan, District- Bhagalpur
2. Pramod Narayan Sah S/O Late Shaligram Prasad Sah R/O Village- Devi
Nagar, P.S.- Poriya Hat, District- Godda, Presently Residing At Babu Tola
Banka (Bihar) And Presently Posted As Re-Designated Demonstrator,
Pandit Baliram Sharma College, Banka
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary Human Resources Development Department,
Govt. Of Bihar, Patna
3. The Vice-Chancellor, T.M. Bhagalpur University, Bhagalpur
4. The Registrar, T.M. Bhagalpur University, Bhagalpur
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
5. The Finance Officer, T.M. Bhagalpur University, Bhagalpur
6. The Principal, S.S.V. College, Kahalgoan, District- Bhagalpur
7. The Principal, Pandit Baliram Sharma College, Banka
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.21057 of 2012
======================================================
1. Pramod Bihari Karn Son Of Late K.B. Karn Resident Of Mohalla -
Shastri Nagar, Road No.3, Police Station - Rampur, District - Gaya
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary, Education Department, Government Of Bihar,
New Secretariat, Patna
3. The Joint Secretary, Education Department , Government Of Bihar, New
Secretariat, Patna
4. The Director, Higher Education , Education Department, Government Of
Bihar, New Secretariat, Patna
5. Magadh University, Bodh-Gaya , District - Gaya, Through Its Registrar
6. Vice-Chancellor, Magadh University, Bodh-Gaya, District - Gaya
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8320 of 2010
======================================================
1. Sheo Kumar Sinha S/O Late Dr. Sachitanand Sinha R/O Kartar Singh Ka
Garrage Hajiganj, P.O. Jhauganj, P.S. Chowk, Distt.- Patna
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Chief Secretary, Patna
2. The Principal Secretary Null Human Resources Development Deptt.,
Patna
3. The Director, Higher Education Null Deptt. Human Resources And
Development, Govt. Of Bihar, Patna
4. The Magadh University Through Its Registrar Bodh Gaya
5. The Vice Chancellor Magadh University, Bodh Gaya
6. The Registrar, Magadh University, Bodh Gaya
7. Finance Officer Magadh University, Bodh Gaya
8. The Principal Sri Guru Govind Singh College, Quilla Road, Patnacity
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.18582 of 2012
======================================================
1. Sushil Kumar Mishra Son Of Late Rajwanshi Mishra Resident Of
Village - Saurath, P.S. - Rahika, District - Madhubani
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
2. Deochandra Mishra Son Of Late Damodar Mishra Resident Of Village -
Bharam, P.S. - Bhairav Asthan, District - Madhubani
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. Joint Secretary To The Government, Human Resources Development
Department, Higher Education, Government Of Bihar, Patna
3. Lalit Narayan Mithila University, Darbhanga Through Its Vice -
Chancellor
4. Vice-Chancellor, Lalit Narayan Mithila University, Darbhanga
5. Registrar, Lalit Narayan Mithila University, Darbhanga
6. Principal, Vishweshwar Singh Janta College, Rajnagar, Madhubani
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20592 of 2012
======================================================
1. Dinesh Jha Son Of Late Nathuni Jha Resident Of Mohalla- Shahganj,
Police Station- Laheria Sarai, District- Darbhanga
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Principal Secretary, Education
Department, Govt. Of Bihar, Patna
2. The Principal Secretary, Education Department, Govt. Of Bihar, Patna
3. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Darbhanga
5. The Principal, M.K. College, Laheria Sarai, Darbhanga
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.14987 of 2012
======================================================
Brij Bihari Singh
.... .... Petitioner/s
Versus
The Secretary Department of Hi
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.15127 of 2012
======================================================
1. Satyabrat Sharma S/O Late Awdesh Kumar Mishra Resident Of Village-
Thatari Bazar, P.S- Dumraon, District- Buxar.
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Secretary, Department Of Higher Education, Government Of Bihar,
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
New Secretariat, Patna.
3. The Director, Department Of Higher Education Government Of Bihar,
New Secretariat, Patna.
4. The Principal Secretary, Human Resources Department , Government Of
Bihar, New Secretariat, Patna
5. The Secretary, Human Resources Development, Government Of Bihar,
New Secretariat, Patna.
6. The Joint Secretary To The Government Of Department Of Education
Government Of Bihar, New Secretariat, Patna.
7. The Vice Chancellor, Veer Kunwar Singh University, Ara.
8. The Registrar, Vir Kunwar Singh University, Ara.
9. The Principal Maharaja College, Ara.
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16811 of 2012
======================================================
1. Jitendra Pratap Singh S/O Late Yadunandan Singh At + P.O.- Sahpur,
P.S.- Benipatti, District- Madhubani
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary Human Resources Development Department,
Govt. Of Bihar, Patna
3. The Vice-Chancellor Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga
5. The Finance Officer, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga
6. The Principal, M.K.S. College, Trimuhan Chandauna, District-
Darbhanga
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.16537 of 2012
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1. Srimant Jha Son Of Late Shivjee Jha Resident Of Mohalla - Rajkumar
Ganj, Police Station - University Campus, District - Darbhanga
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Principal Secretary, Education
Department, Govt. Of Bihar, Patna
2. The Principal Secretary, Education Department, Govt. Of Bihar, Patna
3. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Darbhanga
5. The Principal, C.M. Science College, Darbhanga
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.17129 of 2012
======================================================
1. Shashi Mani Mishra Wife Of Shri Braj Mohan Mishra Resident Of
Mohalla - Lal Bagh, Police Station - Town (Sadar), District - Darbhanga
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Principal Secretary, Education
Department, Govt. Of Bihar, Patna
2. The Principal Secretary, Education Department, Govt. Of Bihar, Patna
3. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Darbhanga
5. The Principal , C.M. Science College, Darbhanga
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.18123 of 2012
======================================================
1. Lakshman Mishra Son Of Late Basudeo Mishra Resident Of Village-
Ramanipatti, P.S.- Babubarhi, District- Madhubani, Re-Designated
Demostrator In The Department Of Psychology In M.K.S. College,
Chandauna, District- Darbhanga
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary, Human Resources Development Department
Govt. Of Bihar, Patna
3. The Vice-Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga
4. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga
5. The Finance Officer, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga
6. The Principal, M.K.S. College, Trimuhan Chandauna, District-
Darbhanga
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19932 of 2012
======================================================
1. Jawed Karim Khan S/O Late Jamaluddin Khan R/O B-37, P.C.Colony,
Kankarbagh, Patna-20, P.S.-Kankarbagh, District-Patna, At Present (Made
To Retire By Impugned Order) Working As Demostrator In The
Department Of Chemistry , T.P.S.College, Patna-1
.... .... Petitioner/s
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
Versus
1. The State Of Bihar
2. The Principal Secretary, Department Of Human Resources Development
, Government Of Bihar, Patna
3. The Secretary, Department Of Human Resources Development ,
Government Of Bihar, Patna
4. The Director, Higher Education , Government Of Bihar, Patna
5. The Magadh University, Bodh Gaya Through Its Vice-Chancellor
6. The Vice-Chancellor, Magadh University, Bodh Gaya, Distt-Gaya
7. The Registrar, Magadh University, Bodh Gaya, Distt-Gaya
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20587 of 2012
======================================================
1. Mojibur Rahman S/O Late Md. Shafique Resident Of Mohalla- Reham
Khan, Police Station- Sadar (Town), District- Darbhanga.
.... .... Petitioner/s
Versus
1. The State Of Bihar Through The Principalsecretary, Education
Department, Govt. Of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. Of Bihar, Patna.
3. The Vice Chancellor, Lalit Narayan Mithila University, Darbhanga.
4. The Registrar, Lalit Narayan Mithila University, Darbhanga.
5. The Principal, Millat College, Darbhanga.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.6127 of 2012
======================================================
1. Lakshman Mishra S/O Late Basudeo Mishra R/O Village - Ramanipatti,
P.S. Babubarhi, District - Madhubani, Demostrator In The Department Of
Psychology In M.K.S. College, Chandauna, District - Darbhanga
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. Sri Abhijit Sinha, The Principal Secretary, Human Resources
Development Department, Govt. Of Bihar, New Secretariat, Bihar,Patna
3. Dr. Samrendra Pratap Singh, Presently Posted As Vice - Chancellor,
L.N.M. University Darbhanga
4. Sri Vijay Prasad Singh, Presently Posted As Registrar L.N.M. University,
Darbhanga
5. Sri B.R. Verma, The Finance Officer L.N.M.U. Darbhanga
6. Sri Budhdeo Prasad Singh, Presently Posted As Principal, M.K.S.
College, Trimuhan Chandauna, District - Darbhanga
.... .... Respondent/s
======================================================
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
Appearance :
(In CWJC No.12967 of 2012)
For the Petitioner/s : Mr. Madan Jeet Kumar
For the Respondent/s : Mr. Manikant Mishra Gp25
(In CWJC No.10654 of 2012)
For the Petitioner/s : Mr. Mukesh Kumar Singh
For the Respondent/s : Mr. Devendra Kr Sinha Aag2
(In CWJC No.20405 of 2012)
For the Petitioner/s : Mr. Hemant Kumar Jha
For the Respondent/s : Mr. Rajiv Roy Gp5
(In CWJC No.1330 of 2012)
For the Petitioner/s : Mr. Manoj Kumar Pandey
For the Respondent/s : Mr. Bishwa Bibhuti Kumar Sing
(In CWJC No.2702 of 2013)
For the Petitioner/s : Mr. Amit Kumar Anand
For the Respondent/s : Mr. M. D. Dwivedi
(In CWJC No.15242 of 2013)
For the Petitioner/s : Mr. Madan Jeet Kumar
For the Respondent/s : Mr. Sunil Kr. Mandal
(In CWJC No.20696 of 2012)
For the Petitioner/s : Mr. Sunil Kumar Singh
For the Respondent/s : Mr. Rajesh Singh Gp16
(In CWJC No.19992 of 2012)
For the Petitioner/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Madhuresh Prasad Gp12
(In CWJC No.21057 of 2012)
For the Petitioner/s : Mr. Sunil Kumar Singh
For the Respondent/s : Mr. Namrta Mishra Gp17
(In CWJC No.8320 of 2010)
For the Petitioner/s : Mr. Vishwa Bhushan Sahay
Mr. Bipin Kumar
For the Respondent/s : Mr. (Gp6)
Mr. Y.Kishore
(In CWJC No.18582 of 2012)
For the Petitioner/s : Mr. Baidya Nath Thakur
For the Respondent/s : Mr. Gautam Bose Aag8
(In CWJC No.20592 of 2012)
For the Petitioner/s : Mr. Hemant Kumar Jha
For the Respondent/s : Mr. Dhurjati Kr Prasad Gp7
(In CWJC No.14987 of 2012)
For the Petitioner/s : Mr. Sanjeev Kumar Mishra
For the Respondent/s : Mr. Tej Bahadur Singh Aag7
(In CWJC No.15127 of 2012)
For the Petitioner/s : Mr. Sanjeev Kumar Mishra
For the Respondent/s : Mr. Jawahar Pd. Karn Aag4
(In CWJC No.16811 of 2012)
For the Petitioner/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Abhay Shankar Jha Sc14
(In CWJC No.16537 of 2012)
For the Petitioner/s : Mr. Hemant Kumar Jha
Patna High Court CWJC No.12967 of 2012 (14) dt.31-07-2014
For the Respondent/s : Mr. Manoj Priaydarshi Sc17
(In CWJC No.17129 of 2012)
For the Petitioner/s : Mr. Hemant Kumar Jha
For the Respondent/s : Mr. G.K. Agrwal Ga10
(In CWJC No.18123 of 2012)
For the Petitioner/s : Mr. Shashi Bhushan Singh
For the Respondent/s : Mr. Kumari Amrita Gp10
(In CWJC No.19932 of 2012)
For the Petitioner/s : Mr. Amit Kumar Anand
For the Respondent/s : Mr. S.A. Alam Sc3
(In CWJC No.20587 of 2012)
For the Petitioner/s : Mr. Hemant Kumar Jha
For the Respondent/s : Mr. Rajesh Kumar Gp8
(In MJC No.6127 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
14 31-07-2014In the order dated 24.6.2014 the description of the last case has wrongly been typed inasmuch as in place of MJC No. 6127 of 2012 Civil Writ Jurisdiction Case No. 6127 of 2012 has been typed. Let Civil Writ Jurisdiction Case No. 6127 of 2012 be read as Miscellaneous Jurisdiction case No. 6127 of 2012 in the order dated 24.6.2014.
(Chakradhari Sharan Singh, J) ArunKumar/-
U