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State of Karnataka - Section

Section 95 in Karnataka Maritime Board Act, 2015

95. Power of Government to give directions to Board.

(1)Government may give direction to the Board in writing to it from time to time:Provided that the Board shall be given opportunity to express its views before any direction is given under this sub-section.
(2)The decision of the Government whether a question is one of policy or not shall be final.Chapter-X Penalties etc