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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(4)(c) in Telangana State Sand Mining Rules, 2015

(c)In the alternative, the person/owner from whom vehicle/machinery is to be seized shall be permitted to submit explanation to the show cause notice alongwith an application to the authorized officer seeking release of vehicle/machinery.