Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 45] [Entire Act] Union of India - Subsection Section 45(2) in The Competition Act, 2002 (2)Without prejudice to the provisions of sub-section (1), the Commission may also pass such other order as it deems fit.[46. Power to impose lesser penalty. -
