21. [ Powers and functions of the Senate. [Substituted by Act No. 14 of 2001.]
- Save as otherwise expressly provided in this Act, the Senate shall have the following powers, namely:-(a)to review, from time to time, the board policies and programmes of the University;(b)to suggest measures for the improvement and development of the University;(c)to consider and pass resolution on the annual report and the annual accounts of the University and the audit report on such accounts; and(d)to advise the chancellor in respect of any matter which may be referred to it for advice.]
