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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5)(v) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(v)the number of vacancies determined by the Committee of Management to be filled by-