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State of Assam - Section

Section 9 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

9.

No tree shall be felled or removed from Law' Lyngdoh, Law Kyntang, Law Niam except for purposes connected with religious functions or ceremonies recognised and sanctioned by the Lyngdoh or other persons in accordance with Section 4 (b).