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State of Rajasthan - Section

Section 16 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

16.

The applications of all persons who express a desire to receive their loans on joint responsibility shall be recorded on a single form of application but the specific amount required by each individual and the exact purpose for which he requires it shall be noted against his name. (Cf. section 9 of the Act.)Procedure on receipt of applications