Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 46 in First Statutes of the Jai Narayan Vyas University Jodhpur

46.

If the nominations received are less than or equal to the seats to be filled in, the persons so nominated shall be deemed to have been duly elected. For the remaining vacancies fresh nominations shall be invited at the meeting itself and the election held.Application Form for The Grant of Loan Out of Provident Fund Account
1. Name ..............................
2. Father's name ..............................
3. Designation ..............................
4. Department/Faculty/Office ..............................
5. P.F. Account No. ..............................
6. Pay and Grade ..............................
7. Amount of P.F. loan, if taken previously ..............................
8. Purpose for which the previous loan was taken ..............................
9. When was the last installment paid? ..............................
10. Amount of loan now required ..............................
11. Number of installments in which the loan will be repaid ..............................
12. Purpose for which the P.F. loan is required ..............................
Date Signature
  Forwarded to the Registrar with the remarks that nothing isoutstanding (installment/interest) on account of P.F. loan drawnby the applicant.
No. Signature
Dated Designation
For Office Use
1. Balance at credit Rs. .....................
2. Balance of previous loan Rs. .....................
3. Date of last installment of recovery of the previous loan Rs. .....................
4. Amount admissible for sanction Rs. .....................
5. No. of installments of recovery Rs. .....................
6. Amount of each installment of recovery Rs. .....................
    Assistant
Section Officer  
Recommendation for Grant of Loan
Assistant Registrar (Accounts) Sanctioned
Finance Officer  
Registrar Vice-Chancellor
Recovery orders are placed below for signatures.
Paid Rs. Vide Cheque No. of Vr. No.
   
Assistant Section Officer
Medical & Health Department
No. Date
I. Dr.
after careful, personal examination of the case herebycertify that Mr/Mrs/Miss
s/o w/o d/o dependent on
an employee of the University of Jodhpur is, suffering from(mention disease in block letters)
and is under my treatment. Mr./Mrs./Miss
may need Rs. Rupees
approximate tocomplete the treatment.
DateSignature & Designation ofAuthorised Medical Attendant with seal.