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State of Rajasthan - Section
Section 46 in First Statutes of the Jai Narayan Vyas University Jodhpur
46.
If the nominations received are less than or equal to the seats to be filled in, the persons so nominated shall be deemed to have been duly elected. For the remaining vacancies fresh nominations shall be invited at the meeting itself and the election held.Application Form for The Grant of Loan Out of Provident Fund Account| 1. | Name | .............................. |
| 2. | Father's name | .............................. |
| 3. | Designation | .............................. |
| 4. | Department/Faculty/Office | .............................. |
| 5. | P.F. Account No. | .............................. |
| 6. | Pay and Grade | .............................. |
| 7. | Amount of P.F. loan, if taken previously | .............................. |
| 8. | Purpose for which the previous loan was taken | .............................. |
| 9. | When was the last installment paid? | .............................. |
| 10. | Amount of loan now required | .............................. |
| 11. | Number of installments in which the loan will be repaid | .............................. |
| 12. | Purpose for which the P.F. loan is required | .............................. |
| Date | Signature | |
| Forwarded to the Registrar with the remarks that nothing isoutstanding (installment/interest) on account of P.F. loan drawnby the applicant. | ||
| No. | Signature | |
| Dated | Designation |
| 1. | Balance at credit | Rs. ..................... |
| 2. | Balance of previous loan | Rs. ..................... |
| 3. | Date of last installment of recovery of the previous loan | Rs. ..................... |
| 4. | Amount admissible for sanction | Rs. ..................... |
| 5. | No. of installments of recovery | Rs. ..................... |
| 6. | Amount of each installment of recovery | Rs. ..................... |
| Assistant | ||
| Section Officer |
| Assistant Registrar (Accounts) | Sanctioned | |
| Finance Officer | ||
| Registrar | Vice-Chancellor | |
| Recovery orders are placed below for signatures. | ||
| Paid Rs. | Vide Cheque No. | of Vr. No. |
| Assistant | Section Officer |
| No. | Date |
| I. Dr. | |
| after careful, personal examination of the case herebycertify that Mr/Mrs/Miss | |
| s/o w/o d/o dependent on | |
| an employee of the University of Jodhpur is, suffering from(mention disease in block letters) | |
| and is under my treatment. Mr./Mrs./Miss | |
| may need Rs. | Rupees |
| approximate tocomplete the treatment. |