Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Railway Claims Tribunal Act, 1987

(3)The salaries and allowances and conditions of service of the officers and other employees of the Claims Tribunal shall be such as may be prescribed.