- Subject to the provisions of this Act and the Statutes the Syndicate shall have power to make Ordinances providing for all or any of the following matters, namely:-(a)the levy of fees in colleges and other institutions, by the University;(b)the residence and discipline of students;(c)the work load and pattern of teaching staff in Colleges;(d)the fixation of the scales of pay of various posts in the University and the terms and conditions of service of officers of the University; and(e)all other matters which by this Act or the Statutes are to be, or may be, provided for by the Ordinances.
