Section 40 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
40. Publication of names of member of a Marketing Committee.
- The names of the members of a Marketing Committee shall, as soon as possible, be published in the official Gazette. Upon the publication of the names of all the members of a Marketing Committee or upon publication of the names of atleast nine members of such committee in the official Gazette, the Marketing Committee shall be deemed to have been duly constituted.
