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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5) in Haryana District Mineral Foundation Trust Rules, 2016

(5)The term of appointment of the non official members shall be for three years with effect from the date of their appointment as members and the nominating authority may thereafter renew their appointment for not more than another term or may nominate other persons in their place. Provided that the term of such nominated members shall in no case exceeds two terms of three years each.